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[Cites 0, Cited by 0] [Section 16] [Entire Act]

State of Punjab - Subsection

Section 16(1) in Punjab Panchayat Samitis and Zila Parishads Finance, Budget and Accounts Rules, 2014

(1)Figures in the accounts shall be in English characters and, in the case of receipts given for money, in State language also, and all accounts and registers in the case of Panchayat Samiti or Zila Parishad so for as possible be kept in English or Punjabi, as may be decided by the Director.