Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Jharkhand - Section

Section 226 in Bihar Chaukidari Manual

226.

All papers shall, as far as possible, be kept union by union, so that each file shall contain a record of the incidents appertaining to that union.Section XI - Inspection