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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Rajasthan - Subsection

Section 10(4) in First Statutes of the University of Udaipur

(4)[ Under the foregoing Statute 10(6), there shall be a Committee for the selection of examiners in each subject or branch of study to advise the Executive Committee in the matter of appointment of examiners and each such Committee shall consist of.-