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[Cites 0, Cited by 0] [Section 246(2)] [Section 246] [Entire Act]

State of Jharkhand - Subsection

Section 246(2)(d) in Criminal Court Rules of the High Court of Judicature at Patna

(d)[ Pleaders of the Subordinate Courts when appearing in Court are required to wear a black or white chapkan, achkan, Sherwani or buttoned up long Goat, with trousers or Churidar or Khalta Pyjamas to match, and a black gown of the cut and, shape of the gown prescribed for advocates, omitting the pipe or drawings at the back and if Europeon dress is worn, then a black coat with dark or white trousers and a black or dark coloured plain tie and the gown. [Substituted by C. S. No. 84.]