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[Cites 0, Cited by 0] [Section 46(1)] [Section 46] [Entire Act]

State of Andhra Pradesh - Subsection

Section 46(1)(b) in Andhra Pradesh Electricity Regulatory Commission (Conduct of Business) Regulations, 1999

(b)The Commission may for the above purpose give such other directions as it may deem fit and specify the time within which the report is to be submitted or information furnished.