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[Cites 0, Cited by 0] [Section 19(2)] [Section 19] [Entire Act]

Bombay Presidency - Subsection

Section 19(2)(j) in Bombay Labour Welfare Fund Act, 1953

(j)the publication of the report of the activities financed from the Fund together with a statement of receipts and expenditures of the Fund and statement of accounts;