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[Cites 0, Cited by 0] [Section 47(3)] [Section 47] [Entire Act]

State of Meghalaya - Subsection

Section 47(3)(a) in The Meghalaya Police Act, 2010

(a)Inter-district transfers and postings of non-gazetted ranks, within a Police Range, shall be decided by the Range Inspector General of Police / Deputy Inspector General of Police on the recommendation of a Committee comprising all the District Superintendents of Police of the Range.