Section 29(12) in The Juvenile Justice (Care and Protection of Children) Model Rules, 2016
(12)Other logistical and functional requirements which would be provided may include:(i)computer sets;(ii)photocopiers;(iii)printer, scanner cum fax;(iv)telephone with internet facility;(v)web cam;(vi)furniture for officials, record keeping cabinets, work stations, wheel chair and stretchers for medical room;(vii)chairs and tables for study and dining hall;(viii)projector.
