- The Fund shall be utilized by the Board for -(1)provision for and upgradation of Urban Infrastructure in all Municipalities in the State;(2)upgradation and modernization of Town Planning and its implementation Techniques and Urban Affairs in all Municipalities in the State;(3)providing training facilities in Urban management and Human Resource Development of Municipalities and the Urban Development Department;(4)organizing seminars, workshops and conferences on Urban management;(5)coordinating, planning and implementing the approved schemes and projects of the municipalities; and(6)any other purpose as approved by the Board.
