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[Cites 0, Cited by 10] [Section 27] [Entire Act]

Union of India - Subsection

Section 27(1) in The Representation Of The People Act, 1950

(1)In this section, “local authorities’ constituency”, “graduates’ constituency” and “teachers’ constituency” mean a constituency for the purpose of elections to a Legislative Council under sub-clause (a), sub-clause (b) and sub-clause (c), respectively, of clause (3) of article 171.