[Cites 0, Cited by 0]
[Section 7]
[Entire Act]
State of Tamilnadu - Subsection
Section 7(5) in The Chennai Metropolitan Area Groundwater (Regulation) Rules, 1988
| 1. | (i) | Name of applicant | ................................................. |
| (ii) | Age in years | ................................................. | |
| (iii) | Father's/ Husband's name | ................................................. | |
| (iv) | Full address | ................................................. | |
| 2. | Nature of Licence New/ Renewal | ................................................. | |
| 3. | If renewal, reference to existing licence | ................................................. | |
| 4. | Name of owner of land from where water isproposed to be transported, if the applicant himself is not theowner | ................................................. | |
| Address | ................................................. | ||
| 5. | Place of Groundwater extraction | ||
| R.S No. | ................................................. | ||
| T.S. No. | ................................................. | ||
| Village/ town/ Corporation/ Division | ................................................. | ||
| Taluk | ................................................. | ||
| District | ................................................. | ||
| 6. | Whether licence has been obtained for extractionor use of groundwater from the well? If so, give detail | ................................................. | |
| 7. | Purpose for which water is to be transported. | Domestic/ Hotel/ Industry/ Construction/Irrigation/ Agriculture/ Horticulture Commercial/ other use. | |
| 8. | Details of well. | ||
| (a) | Diameter of well (in metres) | ................................................. | |
| (b) | Depth of well (in metres) | ................................................. | |
| (in the case of dug-cum-borewell, give detailsof both the open and bore-well). | |||
| 9. | Type of well | Dug-well/ Dug Aim-Bore-well/ Bore-well/Open-well/ Tube-well. | |
| 10. | Quantity proposed to be transported (litres perday) | ||
| 11. | Mode of transport | Lorry/ Trailer/ Any other goods vehicle. | |
| 12. | Whether the consent of the owner of the sourceof water is enclosed. | ||
| 13. | Particulars of vehicle used for transport:- | ||
| (a) | Registration/ Licence No | ||
| (b) | Capacity of the tanker | ||
| (c) | Number of trips proposed each day |