Section 6C(2) in The Gujarat Provincial Municipal Corporations Act, 1949
(2)Where the duration of existing Corporation expires after one year from the said date, the election to constitute such Corporation shall be completed before the expiry of its duration.] [Sub-section (2) to (8) were substituted for the original 'sub-sections (2) to (4)' by Gujarat 16 of 1993, Section 5.]
