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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Uttar Pradesh - Subsection

Section 2(1)(k) in U.P. Minerals (Prevention of Illegal Mining, Transportation and Storage) Rules, 2018

(k)"Inspecting officer" means any person authorised by the Government under Section 24 of the Act and Rule 66 of the Uttar Pradesh Minor Mineral (Concession) Rules, 1963: