Madhya Pradesh High Court
Smt. Mahila Tara Devi vs The State Of Madhya Pradesh on 17 January, 2018
THE HIGH COURT OF MADHYA PRADESH MCRC-23110-2017 (Smt. Mahz'la Tara Devi Vs. State of MP.) Gwalior, Dated : 17/01/2018 List the case in the next week, as prayed for by the learned counsel for the applicant. (S.A. Dharmadhikari) Judge rahul