Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 47] [Entire Act] State of Haryana - Subsection Section 47(i) in Faridabad Complex Administration Building Rules, 1989 (i)the cavity between the inner and outer parts of the wall shall throughout be of a width not less than 5 centimetres and not exceeding 10 centimetres.
