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[Cites 0, Cited by 0] [Section 170] [Entire Act]

State of West Bengal - Subsection

Section 170(e) in Police Regulations, Calcutta, 1968

(e)Each day at a fixed time a balance shall be struck and in addition the balances in both the main Malkhana Register and the Petty Case Malkhana Register shall be separately shown in the cash account.