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Supreme Court - Daily Orders

U.P. State Electricity Board Hathras vs M/S Hindustan Metal Works Hathras on 13 July, 2022

Bench: Indira Banerjee, V. Ramasubramanian

      ITEM NO.8                             COURT NO.7                 SECTION XI

                                   S U P R E M E C O U R T O F     I N D I A
                                           RECORD OF PROCEEDINGS

      Petition(s) for Special Leave to Appeal (C) No(s).10448-10449/2022

      (Arising out of impugned final judgment and order dated 11-02-2022
      in FAFO No. 310/1985 11-02-2022 in FAFO No. 326/1985 passed by the
      High Court Of Judicature At Allahabad)

      U.P. STATE ELECTRICITY BOARD HATHRAS                               Petitioner(s)

                                                    VERSUS

      M/S HINDUSTAN METAL WORKS HATHRAS                                  Respondent(s)

      (FOR ADMISSION and I.R. )

      Date : 13-07-2022 These petitions were called on for hearing today.

      CORAM :                HON'BLE MS. JUSTICE INDIRA BANERJEE
                             HON'BLE MR. JUSTICE V. RAMASUBRAMANIAN


      For Petitioner(s)                Mr. Rakesh Uttamchandra Upadhyay, AOR
                                       Ms. Aarti U. Mishra, Adv.
                                       Mr. Rishabh Kumar Pandey, Adv.

      For Respondent(s)                Dr. sumant Bharadwaj, Adv.
                                       Ms. Mridula Ray Bhardwaj, AOR


                              UPON hearing the counsel the Court made the following
                                                 O R D E R

Issue notice, returnable in six weeks.

There will be stay of execution proceedings in the meanwhile Signature Not Verified (GULSHAN KUMAR ARORA) (MATHEW ABRAHAM) Digitally signed by GULSHAN KUMAR ARORA Date: 2022.07.13 AR-CUM-PS 16:03:09 IST Reason: COURT MASTER (NSH)