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[Cites 0, Cited by 0] [Section 23] [Entire Act]

NCT Delhi - Subsection

Section 23(7) in The Delhi Development Authority Act, 1957

(7)The sinking fund or any part thereof shall be applied in, or towards the discharge of the loan for which such fund was created, and until such loan is wholly discharged it shall not be applied for any other purpose.] [Inserted by Act 56 of 1963, section 12 w.e.f. 30.12.1963.]