Section 1 in The Warehousing Development and Regulatory Authority (Electronic Negotiable Warehouse Receipts) Regulations, 2017
1. Short title and commencement.
(1)These regulations may be called the Warehousing Development and Regulatory Authority (Electronic Negotiable Warehouse Receipts) Regulations, 2017.(2)They shall come into force on the date of their publication in the Official Gazette.
