Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 155] [Entire Act] Union of India - Section Section 80H in The Income Tax Act, 1961 80H. Deduction in case of new industrial undertakings employing displaced persons, etc. - [Omitted by the Taxation Laws (Amendment) Act, 1975 (41 of 1975), section 20 (w.e.f. 1-4-1976).]
