Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Uttar Pradesh - Section

Section 8 in The U.P. Fisheries Department Ministerial Service Rules, 1994

8. Academic qualifications.

- A candidate for direct recruitment to the following qualifications :
(i) Junior Clerk/Typist and Store Keeper Must have passed the Intermediate Examination of Board of HighSchool and Intermediate Education, Uttar Pradesh or anexamination recognised by the Government as equivalent thereto.
(ii) Stenographer (Junior Scale) (i) Must have passed the Intermediate Examination of the Board ofHigh School and Intermediate Education, Uttar Pradesh or anexamination recognised by the Government as equivalent thereto,and
    (ii) Must possess minimum speed of 30 words and 80 words per minuterespectively in Hindi Typewriting and Shorthand.
Note.-Preference shall be given to candidates having knowledge of English Shorthand and Typewriting.