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[Cites 0, Cited by 0] [Section 96(3)] [Section 96] [Entire Act]

State of Haryana - Subsection

Section 96(3)(b) in The Haryana Canal and Drainage Rules, 1976

(b)at convenient places in the locality or near the residence of the persons affected thereby, and by beat of drum or oral proclamation or other customary method.