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[Cites 0, Cited by 0] [Section 19] [Entire Act]

State of Rajasthan - Subsection

Section 19(p) in Rajasthan Panchayati Raj Act, 1994

(p)in the case of seat reserved for women belonging to Scheduled Castes or Scheduled Tribes or Backward classes, is not a member of any of these castes or Tribes or classes, as the case may be, and is not a woman;]