Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 170] [Entire Act] State of Punjab - Subsection Section 170(a) in The Punjab Municipal Act, 1999 (a)by the Mayor, the Chief Officer and Director, Local Government, in the case of a Municipal Corporation; and
