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State of Punjab - Section

Section 15 in The Punjab Official Trustees Rules, 1966

15. Return of fees.

[Section 30(2)(f)]. - The Official Trustee shall submit to the Government at the end of each and every financial year as soon after the 31st March as possible a statement showing the fees earned and expenses incurred which shall be termed the 'Financial Statement' and such statement shall be countersigned by the Auditor.