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[Cites 0, Cited by 0] [Section 26] [Entire Act]

NCT Delhi - Subsection

Section 26(3) in The Delhi Street Vendors (Protection of Livelihood and Regulation of Street Vending) Rules, 2017

(3)The notice shall be in such language or languages as the Municipal Commissioner/Chairperson /Chief Executive Officer of the Local Authority may specify in this behalf.