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[Cites 0, Cited by 0] [Section 35(2)] [Section 35] [Entire Act]

Union of India - Subsection

Section 35(2)(g) in The Telecom Regulatory Authority Of India Act, 1997

(g)the time within which and the form and manner in which re­turns and report are to be made to the Central Government under sub-sections (1) and (2) of section 24;