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State of Jharkhand - Section

Section 323 in Jharkhand Municipal Act, 2011

323. Prohibition of adulterants in place where butter, ghee etc., are manufactured or stored.

- No person shall keep or permit to be kept in any shop or place in which milk is stored or in any manufactory, shop or place in which, butter, ghee, wheat-flour, mustard oil, tea, edible oil, edible fat or any article notified by the State Government in this behalf is manufactured or stored any substance intended to be used for adulteration of such milk, butter, ghee, wheat-flour, mustard oil or other article.