Section 27(1)(a) in The State Bank Of Hyderabad Act, 1956

[Cites 0, Cited by 0] [Section 27(1)] [Section 27] [Entire Act]

Union of India - Subsection

Section 27(1)(a) in The State Bank Of Hyderabad Act, 1956

(a)on the day on which the amendments to this Act made by the State Bank of India (Subsidiary Banks) Act, 1959 (38 of 1959), take effect, such sum as the State Bank, with the approval of the Reserve Bank, may determine; and

Legal Document View

Unlock Advanced Research with PRISMAI

Union of India - Subsection

Section 27(1)(a) in The State Bank Of Hyderabad Act, 1956