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[Cites 0, Cited by 0] [Section 26(2)] [Section 26] [Entire Act]

Union of India - Subsection

Section 26(2)(b) in State Bank of India General Regulations, 1955

(b)[the denoting number of his shares;] [Substituted by Resn. C.B.S.B.I., dated 29-11-1994. (w.e.f. 15.10.1993).]