Supreme Court - Daily Orders
Durganand Jha @ Durga Nath Jha vs State Of Bihar on 11 November, 2016
Bench: Pinaki Chandra Ghose, Uday Umesh Lalit
ITEM NO.9 COURT NO.8 SECTION XVIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Transfer Petition(s)(Criminal) No(s). 378/2016
DURGANAND JHA @ DURGA NATH JHA AND ORS. Petitioner(s)
VERSUS
STATE OF BIHAR Respondent(s)
(with appln. (s) for exemption from filing O.T. and impleadment
and stay and office report)
Date : 11/11/2016 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE PINAKI CHANDRA GHOSE
HON'BLE MR. JUSTICE UDAY UMESH LALIT
For Petitioner(s) Mr. Kamlesh K. Mishra, Adv.
Mr. Vishal Kalra, Adv.
Mr. Kabir Dixit, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Learned counsel appearing for the petitioners seeks permission to withdraw the Transfer Petition.
Permission granted.
The Transfer Petition is dismissed as withdrawn.
(R. NATARAJAN) (SNEH LATA SHARMA)
Court Master Court Master
Signature Not Verified
Digitally signed by
R.NATARAJAN
Date: 2016.11.15
16:56:04 IST
Reason: