Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 18] [Entire Act] State of West Bengal - Subsection Section 18(4) in The West Bengal Backward Classes Development And Finance Corporation Act, 1995. (4)The allotment of shares to the members of the public under subsection (3) shall be made by the Corporation in such manner as may be prescribed.
