Himachal Pradesh High Court
Ajit Bagga vs . Rajesh Kumar & Anr. on 24 June, 2022
Author: Chander Bhusan Barowalia
Bench: Chander Bhusan Barowalia
Ajit Bagga Vs. Rajesh Kumar & Anr.
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Cr. MP(M) No. 1361/2022 24.06.2022 Present: Mr. Bhuvnesh Sharma, Advocate, for the applicant.
Mr. Shiv Pal Manhans, Addl. AG with Mr. Yudhvir Singh Thakur and Mr. Bhupinder Thakur, Dy. AGs, for respondent No. 2.
Issue notice. Mr. Bhupinder Thakur, learned Deputy Advocate General, appears and waives service of notice on behalf of respondent No. 2. Notice be issued to respondent No. 1 returnable for 22nd July, 2022, on taking steps within three days.
(Chander Bhusan Barowalia) Judge 24th June, 2022 (raman) ::: Downloaded on - 27/06/2022 20:03:05 :::CIS