Income Tax Appellate Tribunal - Mumbai
India Medtronic Private Limited( ... vs Dcit-10(1)(1), Mumbai on 5 April, 2021
1 आयकर अपीलीय अधिकरण "के" न्यायपीठ मुंबई में। IN THE INCOME TAX APPELLATE TRIBUNAL "K" BENCH, MUMBAI माननीय श्री शक्तिजीत दे , न्याययक सदस्य एवुं माननीय श्री मनोज कुमार अग्रवाल ,लेखा सदस्य के समक्ष। BEFORE HON'BLE SHRI SAKTIJIT DEY, JM AND HON'BLE SHRI MANOJ KUMAR AGGARWAL, AM (Hearing Through Video Conferencing Mode) आयकरअपील सं ./ I.T.A. No.4579/Mum/2018 (धििाारण वर्ा / Assessment Year: 2013-14) India Medtronic Private Limited DCIT- 10(1)(1) (Successor to Covidien Healthcare Room No.209, Aaykar Bhawan India Private Limited) 1241, Solitaire Corporate Park बिाम/ Mumbai - 400 020. 4th Floor, Building No.12, Andheri Vs. Ghatkopar Link Road, Andheri East Mumbai - 400 093.
स्थायीलेखासं ./जीआइआरसं./PAN/GIR No. AAACI-4227-Q (अपीलाथी/Appellant) : (प्रत्यथी / Respondent) Assessee by : Shri Pranay Gandhi-Ld. AR Revenue by : Ms. Smita Verma - Ld. Sr. DR सुनवाई की तारीख/ : 25/03/2021 Date of Hearing घोषणा की तारीख / : 05/04/2021 Date of Pronouncement आदे श / O R D E R Manoj Kumar Aggarwal (Accountant Member)
1. The Ld. AR submitted that the assessee has already opted for settlement of dispute for the year under Direct Tax Vivad Se Vishwas Scheme (VVS Scheme), 2020 and therefore, seeks withdrawal of the appeal. The Ld. DR did not raise any objection against the same.
2. In view of foregoing, the appeal stand dismissed as withdrawn with a liberty to assessee to seek restoration of the appeal in case the 2 aforesaid declaration filed under the scheme is not accepted, for whatever reasons.
3. The appeal stand dismissed as withdrawn.
Order pronounced on 5th April, 2021.
Sd/- Sd/-
(Saktijit Dey) (Manoj Kumar Aggarwal)
न्याययक सदस्य / Judicial Member लेखा सदस्य / Accountant Member
मुंबई Mumbai; यदनां क Dated : 05/04/2021 Sr.PS, Jaisy Varghese आदे शकीप्रधिधलधपअग्रेधर्ि/Copy of the Order forwarded to :
1. अपीलाथी/ The Appellant
2. प्रत्यथी/ The Respondent
3. आयकरआयुि(अपील) / The CIT(A)
4. आयकरआयुि/ CIT- concerned
5. यवभागीयप्रयतयनयध, आयकरअपीलीयअयधकरण, मुंबई/ DR, ITAT, Mumbai
6. गार्ड फाईल / Guard File आदे शािसार/ BY ORDER, उप/सहायक पुंजीकार (Dy./Asstt.Registrar) आयकरअपीलीयअधिकरण, मुंबई / ITAT, Mumbai.