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[Cites 0, Cited by 0] [Section 251(1)] [Section 251] [Entire Act]

Securities And Exchange Board Of India - Subsection

Section 251(1)(b) in The Securities and Exchange Board of India (Issue of Capital and Disclosure Requirements) Regulations, 2018

(b)the differential pricing and the price at which net offer is proposed to be made to other categories of applicants shall be within the range such that the minimum application lot size shall remain uniform for all the applicants.