Andhra Pradesh High Court - Amravati
Life Insurance Corporation Of India, vs Randi Mahalakshmi, on 8 May, 2025
Author: R Raghunandan Rao
Bench: R Raghunandan Rao
APHC010065182025
IN THE HIGH COURT OF ANDHRA PRADESH Bench Sr.No:-47
[3446]
AT AMARAVATI
WRIT PETITION NO: 3888 of 2025
Life Insurance Corporation of India and others ...Petitioners
Vs.
Randi Mahalakshmi ...Respondent
**********
Advocate for Petitioner: J U M V PRASAD (S C for LIC) Advocate for Respondent: C V R RUDRA PRASAD CORAM : THE CHIEF JUSTICE DHIRAJ SINGH THAKUR SRI JUSTICE R RAGHUNANDAN RAO DATE : 8th May 2025 PC:
Due to paucity of time, the matter is adjourned. List on 19.06.2025.
DHIRAJ SINGH THAKUR, CJ R RAGHUNANDAN RAO, J kbs