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[Cites 0, Cited by 0] [Section 58(1)] [Section 58] [Entire Act]

Daman and Diu - Subsection

Section 58(1)(c) in The Daman And Diu Panchayat Regulation, 2012

(c)has directly or indirectly any share or monetary interest in any work done by Gram Panchayat or the District Panchayat or in any contract or employment with or under or by or on behalf of the District Panchayat or Gram Panchayat; or