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[Cites 0, Cited by 0] [Section 26(2)] [Section 26] [Entire Act]

State of Madhya Bharat - Subsection

Section 26(2)(ii) in The Madhya Bharat Vagrants, Habitual Offenders and Criminals (Restrictions and Settlement) Act, 1952

(ii)the times and places at which and the manner in which such persons shall report themselves;