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Quippo Oil And Gas Infrastructure ... vs Oil And Natural Gas Corporation Limited on 18 May, 2017

Bench: L. Nageswara Rao, Navin Sinha

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     ITEM NO.801                       COURT NO.5                 SECTION XIV

                               S U P R E M E  C O U R T O F     I N D I A
                                              REVISED
                                       RECORD OF PROCEEDINGS

     PETITION(S) FOR SPECIAL LEAVE TO APPEAL (C).15376/2017

     QUIPPO OIL AND GAS INFRASTRUCTURE
     LIMITED                                                       PETITIONER(S)

                                                VERSUS

     OIL AND NATURAL GAS CORPORATION LIMITED
     & ANR.                                                       RESPONDENT(S)

     Date : 18/05/2017 This petition was mentioned today.

     CORAM :
                         HON'BLE MR. JUSTICE L. NAGESWARA RAO
                         HON'BLE MR. JUSTICE NAVIN SINHA
                               [VACATION BENCH]

     For Petitioner(s)                  Mr. Abhimanyu Bhandari, Adv.
                                        Ms. Kartika Sharma, Adv.
                                        Mr. Naveen Kumar, AOR

     For Respondent(s)                  Mr. Sunil K. Jain, Adv.
                                        Mr. Pawanshree Agrawal, Adv.
                                        Mr. Akarsh Garg, Adv.

                           UPON hearing the counsel the Court made the following
                                                 O R D E R

list the matter on next Friday i.e. 26th May, 2017.

                            [VINOD LAKHINA]                       [ASHA SONI]
                             A.R.-cum-P.S.                       COURT MASTER




Signature Not Verified

Digitally signed by
VINOD LAKHINA
Date: 2017.05.19
13:42:04 IST
Reason:
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ITEM NO.801               COURT NO.5               SECTION XIV

                 S U P R E M E C O U R T O F     I N D I A
                         RECORD OF PROCEEDINGS

PETITION(S) FOR SPECIAL LEAVE TO APPEAL (C).15376/2017 QUIPPO OIL AND GAS INFRASTRUCTURE LIMITED PETITIONER(S) VERSUS OIL AND NATURAL GAS CORPORATION LIMITED & ANR. RESPONDENT(S) Date : 18/05/2017 This petition was mentioned today. CORAM :

HON'BLE MR. JUSTICE L. NAGESWARA RAO HON'BLE MR. JUSTICE NAVIN SINHA [VACATION BENCH] For Petitioner(s) Mr. Abhimanyu Bhandari, Adv.

Ms. Kartika Sharma, Adv. Mr. Naveen Kumar, AOR For Respondent(s) UPON hearing the counsel the Court made the following O R D E R list the matter on next Friday i.e. 26th May, 2017.

[VINOD LAKHINA] [ASHA SONI] A.R.-cum-P.S. COURT MASTER