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[Cites 0, Cited by 0] [Section 5(1)] [Section 5] [Entire Act]

State of Himachal Pradesh - Subsection

Section 5(1)(xviii) in APG (Alakh Prakash Goyal) Shimla University Establishment and Regulation Act, 2012

(xviii)to demand and receive payment of such fees and other charges as may be specified from time to time;