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[Cites 0, Cited by 1] [Section 22] [Entire Act]

State of Maharashtra - Subsection

Section 22(i) in The Maharashtra Regional and Town Planning Act, 1966

(i)preservation of features, structures or places of historical, natural, architectural and scientific interest and educational value [and of heritage buildings and heritage precincts] [These words were added by Maharashtra 39 of 1994, Section 3.];