Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Maharashtra - Section Section 81 in The Maharashtra Management of Irrigation Systems by Farmers Act, 2005 81. Repeal of Maharashtra Ordinance XXIII of 2004. - The Maharashtra Management of Irrigation Systems by Farmers Ordinance, 2004, is hereby repealed.
