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[Cites 0, Cited by 0] [Section 32] [Entire Act]

State of Haryana - Subsection

Section 32(iii) in Punjab Cinemas (Regulation) Rules, 1952

(iii)[ The licensee shall also make arrangements to provide drinking water to the cinema goers.] [Haryana Government Notification published in Haryana Government Gazetted Legislative Supplement, Part III, dated 24.3.1972.]