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State of Odisha - Section

Section 44 in The Orissa Excise Rules, 1965

44. Submission of the proposal with objection etc. by the Collector to Commissioner.

- On or before 30th November the Collector shall submit to the Commissioner the list referred to in Rule 39 as revised by him under Section 34 and the objections and opinions which he has received by the 15th November and a report of the proceeding of the Committee referred to in Rule 43 and his own opinion.