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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Rajasthan - Subsection

Section 2(1) in Rajasthan Relief Undertakings (Special Provisions) Act, 1961

(1)"industry" means any business, trade, undertaking, manufacture, or calling of employers and includes any calling, service, employment, handicraft, or industrial occupation, or vocation of workmen, and the word "industrial" shall be construed accordingly;