Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Odisha - Section Section 41 in Orissa Minor Minerals Concession Rules, 2004 41. Earnest money. - Any person who intends to participate in auction sale shall deposit earnest money fixed by the competent authority.
