Section 5(2)(ii) in Professional Diploma Courses of Engineering and Technology (Regulation of Admission and Payment of Fees) Rules, 2013

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State of Gujarat - Subsection

Section 5(2)(ii) in Professional Diploma Courses of Engineering and Technology (Regulation of Admission and Payment of Fees) Rules, 2013

(ii)the ITI or Technical School/Institution in which the candidate has studied, should have been located in the Union Territories of Diu, Daman and Dadra Nagar Haveli and whose parents are origin of Gujarat, subject to the condition that he shall produce his parents' domicile certificate; or

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State of Gujarat - Subsection

Section 5(2)(ii) in Professional Diploma Courses of Engineering and Technology (Regulation of Admission and Payment of Fees) Rules, 2013