Madhya Pradesh High Court
Brajesh Sharma vs Than Singh Gurjar on 28 August, 2019
Author: Sushrut Arvind Dharmadhikari
Bench: Sushrut Arvind Dharmadhikari
1 THE HIGH COURT OF MADHYA PRADESH Gwalior, Dated:-28.08.2019 Due to paucity of time, the following matters, listed on Board today, could not be taken up. They be listed as detailed here-in-
below :-
SI. Cases as per motion hearing cause Returnable Date No. list Nos.
1 63 to 80, 82 to 91, 93 to 116, 119 to After four weeks 121, 152 to 157 Interim order, if any passed earlier, shall continue till the next date of hearing.
Copy of this order be retained in each of the above cases.
(S.A. Dharmadhikari) Judge bj/-
BARKHA JHA 2019.08.29 10:34:27 +05'30'