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[Cites 0, Cited by 0] [Section 19(9)] [Section 19] [Entire Act]

State of West Bengal - Subsection

Section 19(9)(b) in Gorkhaland Territorial Administration Act, 2011

(b)whether the member or members against whom such petition is filed, exercised the voting right, in a meeting of the Gorkhaland Territorial Administration Sabha contrary to such manner of voting.