Bombay High Court
The Principal Commissioner Of Income ... vs Pes Loan Trust on 12 August, 2022
Author: Abhay Ahuja
Bench: Dhiraj Singh Thakur, Abhay Ahuja
18. ITXA 813-17.doc
Chittewan
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
INCOME TAX APPEAL NO.813 OF 2018
The Principal Commissioner of
Income Tax-23, Mumbai ... Appellant
Versus
M/s PES Loan Trust
A.Y.2010-11,
PAN :AABTP5019M ... Respondent
***
Mr. P.C. Chhotaray for the Appellant.
Mr. Atul K. Jasani for the Respondent.
***
CORAM : DHIRAJ SINGH THAKUR &
ABHAY AHUJA, JJ.
DATE : 12 AUGUST 2022 P. C. :
. List on 15 September 2022 along with Income Tax Appeal No.2252 of 2018.
(ABHAY AHUJA, J.) (DHIRAJ SINGH THAKUR, J.)
Digitally signed by
RAJESH RAJESH VASANT
VASANT CHITTEWAN
CHITTEWAN Date: 2022.08.17 11:07:44 +0530 1/1