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Bombay High Court

The Principal Commissioner Of Income ... vs Pes Loan Trust on 12 August, 2022

Author: Abhay Ahuja

Bench: Dhiraj Singh Thakur, Abhay Ahuja

                                                                        18. ITXA 813-17.doc
Chittewan




                IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                    ORDINARY ORIGINAL CIVIL JURISDICTION

                             INCOME TAX APPEAL NO.813 OF 2018

The Principal Commissioner of
Income Tax-23, Mumbai                                 ...    Appellant
        Versus
M/s PES Loan Trust
A.Y.2010-11,
PAN :AABTP5019M                                       ...    Respondent

                                   ***
Mr. P.C. Chhotaray for the Appellant.
Mr. Atul K. Jasani for the Respondent.
                                    ***
                          CORAM : DHIRAJ SINGH THAKUR &
                                      ABHAY AHUJA, JJ.

DATE : 12 AUGUST 2022 P. C. :

. List on 15 September 2022 along with Income Tax Appeal No.2252 of 2018.


(ABHAY AHUJA, J.)                                     (DHIRAJ SINGH THAKUR, J.)

                Digitally signed by
RAJESH    RAJESH VASANT
VASANT    CHITTEWAN
CHITTEWAN Date: 2022.08.17 11:07:44 +0530 1/1